Shahbaz Ahmed vs Ut Of J And K Through Sho Police
2023 Latest Caselaw 884 j&K

                                                                                Sr. No. 26

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

                                                                  Crl A(D) No.47/2022
                                                                  CrlM Nos.1595/2022 &
                                                                  1612/2022

           Shahbaz Ahmed                                               ....Petitioner(s)/Appellant(s)

                                     Through :- Mr. I. H Bhat, Advocate.

                          V/s

           UT of J and K through SHO Police                                      ....Respondent(s)
           Station Kishtwar

                                    Through :-   Ms. Monika Kohli, Sr. AAG.

           Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                               HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                    ORDER

08.05.2023 Ms. Monika Kohli, learned Sr. AAG seeks and is granted one day time

to produce some judgments on the issue raised in this petition.

List on 10.05.2023.

                                             (Puneet Gupta)       )        (Tashi Rabstan)
           Jammu:                                Judge                         Judge
           08.05.2023
           Surinder




SURINDER KUMAR
2023.05.09 13:20

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