Mohammad Shafi Bhat vs Ut Of J&K And Anr
2023 Latest Caselaw 629 j&K/2

Citation : 2023 Latest Caselaw 629 j&K/2
Judgement Date : 22 May, 2023

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Shafi Bhat vs Ut Of J&K And Anr on 22 May, 2023

                                                   S. No. 271
                                                   Suppl. Cause List
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                       WP(Crl) No. 395/2022

Mohammad Shafi Bhat                         ...Appellant/Petitioner(s)

Through: Mr. Shafaqat Nazir, Advocate
                                  Vs.

UT of J&K and Anr.                                  ...Respondent(s)

Through: Mr. Faheem Nisar Shah, GA
CORAM:
 HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                               ORDER

22.05.2023 Heard.

Reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 22.05.2023 Manzoor

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