United India Insurance Co. Ltd vs Mehraj Ud Din Bhat And Ors
2023 Latest Caselaw 622 j&K/2

                                                                S. No. 04
                                                                Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                                    MA 26/2018

   UNITED INDIA INSURANCE CO. LTD
                                                 ...Petitioner(s)/Appellant(s)

   Through: Ms. Rifat Khalida, Advocate

                                        Vs
   MEHRAJ UD DIN BHAT AND ORS.                              ...Respondent(s)

   Through: Mr. Altaf Khan, Advocate
            Mr. Gulzar Ahmad Bhat, Advocate
   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

19.05.2023

Heard learned counsel for the parties. Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 19.05.2023 ARIF