Reliance General Insurance Co. ... vs Karamat Hussain And Anr
2023 Latest Caselaw 562 j&K

Citation : 2023 Latest Caselaw 562 j&K
Judgement Date : 27 March, 2023

Jammu & Kashmir High Court

Reliance General Insurance Co. ... vs Karamat Hussain And Anr on 27 March, 2023

                                                                    Sr. No. 51


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                Mac App No. 10/2021


Reliance General Insurance Co. Ltd.            .....Appellant(s)/Petitioner(s)
Th. Sh. Suryadeep Singh, Assistant
Manager Legal

q
                       Through: Mr. Vishnu Gupta, Advocate
                  vs
Karamat Hussain and anr.                                 ..... Respondent(s)
                       Through: Mr. Amrit Sarin, Advocate

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                      ORDER

Heard.

Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 27.03.2023 Neha

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