Karnail Singh vs Ut Of J&K
2023 Latest Caselaw 426 j&K

                                                                     Sr. No. 64


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                  Bail App No. 10/2023
                                                  CrlM No. 41/2023
                                                  CrlM No. 173/2023
Karnail Singh                                   .....Appellant(s)/Petitioner(s)
                       Through: Mr. Sunil Sethi, Sr. Advocate with
q
                                Mr. Ankesh Chandel, Advocate
                  vs
UT of J&K                                                 ..... Respondent(s)
                       Through: Ms. Monika Kohli, Advocate


Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                      ORDER

Arguments heard.

Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 03.03.2023 Neha