New India Assurance Co. Ltd vs Anita Devi And Ors
2023 Latest Caselaw 407 j&K

Citation : 2023 Latest Caselaw 407 j&K
Judgement Date : 1 March, 2023

Jammu & Kashmir High Court

New India Assurance Co. Ltd vs Anita Devi And Ors on 1 March, 2023

                                                                   Sr. No. 7


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                 MA No. 9900008/2013


New India Assurance Co. Ltd.                   .....Appellant(s)/Petitioner(s)

q
                       Through: Mr. Udhay Bhaskar, Advocate
                  vs
Anita Devi and ors.                                      ..... Respondent(s)
                       Through: Mr. Divyanshu Malhotra, Advocate for
                                R-1 to 3


Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                      ORDER

Heard.

Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 01.03.2023 Neha

Download the LatestLaws.com Mobile App