Irfan Ahmad Lone vs Ut Of J&K And Anr
2023 Latest Caselaw 236 j&K/2

                                                        S. No. 24
                                                        Regular Cause List
    IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR
                           WP (Crl) No. 184/2022


Irfan Ahmad Lone                                              ... Petitioner(s)

Through: Mr. Parvaiz Lone, Adv.

                                     Vs.

UT of J&K and Anr.                                           ...Respondent(s)

Through: Mr. Illyas Nazir Laway, GA

CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                  ORDER

16.03.2023

Heard.

Reserved for orders.

Learned appearing counsel for the parties shall furnish Judgments they

rely upon within week's time. The detention record be also produced by the

counsel for the respondents, in the meantime.

(JAVED IQBAL WANI) JUDGE

SRINAGAR 16.03.2023 Sakeena