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Shameem Ahmad Wani vs Ut Of J&K And Ors
2023 Latest Caselaw 235 j&K/2

Citation : 2023 Latest Caselaw 235 j&K/2
Judgement Date : 16 March, 2023

Jammu & Kashmir High Court - Srinagar Bench
Shameem Ahmad Wani vs Ut Of J&K And Ors on 16 March, 2023
                                                   S. No. 27
                                                   Regular Cause List
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                       WP(Crl) No. 204/2022

Shameem Ahmad Wani                          ...Appellant/Petitioner(s)

Through: Mr. M. Ayoub Bhat, Advocate
                                  Vs.

UT of J&K and Ors.                                  ...Respondent(s)

Through: Mr. Faheem Nisar Shah, GA
CORAM:
      HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                               ORDER

16.03.2023 Heard.

Reserved for judgment.

(SINDHU SHARMA) JUDGE SRINAGAR 16.03.2023 Manzoor

 
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