Sajad Ahmad Wani vs School Education(State ...
2023 Latest Caselaw 227 j&K/2

                                                                     S. No. 22
                                                                     Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                                    SWP 541/2014

   SAJAD AHMAD WANI                                              ...Petitioner(s)

   Through: Mr. M. Ayoub Bhat, Adv.

                                         Vs
   SCHOOL EDUCATION(State Government)                             ...Respondent(s)

   Through: Mr. Raies-ud-Din Ganie, Dy. AG vice Mr. Ab. Rashid Malik, Sr.
            AAG
            Mr. Arshid Ahmad, Adv.
   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                        ORDER

10.03.2023

Learned counsel for the petitioner seeks and is granted week's time to

seek and report instructions as to whether the instant petition is covered in

terms of Judgment passed by the Division Bench of this Court in a batch of

writ petitions lead case being SWP No. 3004/2018 titled "Ruksana Jabeen

Vs. State of JK & Ors."

List on 27.03.2023.

Interim direction, if any subsisting, shall continue till the next date of

hearing.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 10.03.2023 ARIF