Marlene Jhan And Ors vs Dheeraj Gupta And Ors
2023 Latest Caselaw 175 j&K/2

                                                          S. No. 11
                                                          Regular Cause List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                          CCP(S) No. 230/2022
                         In OWP No. 1159/2018

Marlene Jhan and Ors.                          ...Appellant/Petitioner(s)

Through: Ms. Sharaf Wani, Advocate
                                   Vs.

Dheeraj Gupta and Ors.                                    ...Respondent(s)

Through: Mr. Moomin Khan, Advocate
         Mr. Furqan Yaqoob, GA
CORAM:
 HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                               ORDER

03.03.2023 It is submitted by learned counsel for the respondents that the writ petition bearing OWP No. 1159/2018, out of which this contempt petition arises, has been reserved for judgment on 23.12.2022.

Statement of facts stands filed. List this matter for consideration on 19.04.2023.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 03.03.2023 Manzoor