Amir Ali Bhat vs Ut Of Jk & Ors
2023 Latest Caselaw 155 j&K/2

Citation : 2023 Latest Caselaw 155 j&K/2
Judgement Date : 1 March, 2023

Jammu & Kashmir High Court - Srinagar Bench

Amir Ali Bhat vs Ut Of Jk & Ors on 1 March, 2023

                                                      S.No. 89
                                                      Supp. List



   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR

                                             WP(Crl) No. 761/2022


Amir Ali Bhat                            ...Petitioner/Appellant(s)

                  Through: Mr. S.H. Thakur Advocate

                            V/s

UT of JK & Ors.                                   ...Respondent(s)

                  Through: Mr. Sajad Ashraf, GA

CORAM: HON'BLE MR JUSTICE WASIM SADIQ NARGAL, JUDGE.

                            ORDER

01.03.2023

Heard and Reserved for judgment.

(WASIM SADIQ NARGAL) JUDGE SRINAGAR 01.03.2023 "Nuzhat"

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