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Ab. Salam Ganie And Another vs State Of Jk And Others
2023 Latest Caselaw 687 j&K/2

Citation : 2023 Latest Caselaw 687 j&K/2
Judgement Date : 2 June, 2023

Jammu & Kashmir High Court - Srinagar Bench
Ab. Salam Ganie And Another vs State Of Jk And Others on 2 June, 2023
                                                                              S. No. 25
                                                                              Regular Cause List
               THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                                AT SRINAGAR

                                         OWP no. 1518/2015

         Ab. Salam Ganie and another
                                                                ...Appellant(s)/Petitioner(s)
         Through: Mr. Irfan Rashid, Adv. vice Mr. P. S. Ahmad, Advocate

                                                  Vs.

           State of JK and others
                                                                 ...Respondent(s)
         Through: Mr. Faheem Shah, GA
                  Mr. G. Q. Bhat, Advocate
         CORAM:
           HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                               ORDER

02.06.2023

Respondent 1 and 2, despite last opportunity, have failed to file reply. Right to file the same shall stand closed.

Heard Mr. G.Q. Bhat, who submits that petition is without any merit. He has referred to the judgment as well.

Mr. Irfan Rashid submits that the arguing counsel, Mr. P. S. Ahmad, is not available today and sought on his behalf adjournment. Adjourned.

List for continuation on 16.06.2023.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 02.06.2023 "Imtiyaz"

IMTIYAZ UL GANI 2023.06.06 14:31 I attest to the accuracy and integrity of this document

 
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