Citation : 2023 Latest Caselaw 680 j&K/2
Judgement Date : 1 June, 2023
S. No.2
Supplementary
List (RJ)
HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CM 3181/2023
In CMAM 76/2017
National Insurance CO. LTD ... Petitioner(s)
Through: None.
Vs.
Shameema Begum and Ors. ...Respondent(s)
Through: None.
CORAM:
SHRI FAROOQ AHMAD BHAT.
ORDER
01.06.2023
The instant application has been filed by Mr. Altaf Khan, Advocate,
wherein he seeks release of the award amount as per the judgment dated
18/11/2021.
List before the Hon'ble Court on 07/06/2023.
(REGISTRAR JUDICIAL)
SRINAGAR 01.06.2023 Wahid
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