Reliance General Insurance Co. ... vs Anu Kudyar And Others
2023 Latest Caselaw 1205 j&K

                                                                                       Sr. No.38

                       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT JAMMU

                                                                     MA No. 483/2012
                                                                     IA No. 275/2013
                                                                     IA No. 992/2014
                                                                     IA No. 595/2014

           Reliance General Insurance Co. Ltd.                                    .....Appellant(s)..

                                        Through :- Mr. Vishnu Gupta, Advocate.


                                   Vs

           Anu Kudyar and others                                                 .....Respondent(s)


                                        Through :- Mr. R.K.Jain, Sr. Advocate with
                                                   Mr. Pranav Jain, Advocate for R-1 to 4.

           Coram:              HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                                      ORDER

Heard.

Reserved for Judgment.

(PUNEET GUPTA) JUDGE Jammu :

06.06.2023 Pawan Chopra

PAWAN CHOPRA 2023.06.07 09:31 I attest to the accuracy and integrity of this document