Dilair Singh vs Hindustan Petroleum Corp. & Ors
2023 Latest Caselaw 91 j&K/2

                                                          S.No.10
                                                        Regular List


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                          OWP No.1753/2013
Dilair Singh.
                                                      ...Petitioner(s)

Through: Mr. Z. A. Qureshi, Sr. Advocate with
         Ms. Raziya Amin, Advocate

                                 V/S

Hindustan Petroleum Corp. & Ors.

                                                      ...Respondent(s)
Through: Mr. Mian Tufail, Advocate vice
         Mr. M. A. Qayoom, Advocate


Coram:
                HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.
                HON'BLE MR. JUSTICE MOHAN LAL, JUDGE.

                                ORDER

14.02.2023

In view of the Judgment delivered in LPAW No. 203/2013 titled

'Dilair Singh Vs. Hindustan Petroleum Corporation & Others' the

present writ petition is dismissed.

                      (MOHAN LAL)                 (RAJNESH OSWAL)
                         JUDGE                          JUDGE

SRINAGAR
14.02.2023
Shaista