Alok Betab vs State Of J&K And Ors
2023 Latest Caselaw 391 j&K

                                                                 Sr. No. 14


   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT JAMMU

                                                    CRMC No. 281/2016
                                                    CrlM No. 595/2021
                                                    IA No. 1/2016
                                                    CrlM No. 997/2019
                                                    IA No. 1/2018
                                                    in
                                                    OWP No. 1083/2015
                                                    IA No. 1/2015
                                                    IA No. 1/2016
                                                    CRMC No. 437/2016
                                                    IA No. 1/2016

Alok Betab                                         .....Appellant(s)/Petitioner(s)
                        Through: Mr. Sunil Sethi, Sr. Advocate with
                                 Mr. Vishal Mahajan, Advocate

                Vs

State of J&K and ors.                                        ..... Respondent(s)
                        Through: Mr. Pawan Dev Singh, Dy. AG
                                 Mr. Gagan Basotra, Sr. Advocate with
                                 Ms. Navdeep Kour, Advocate and
                                 Mr. Rishabh K. Sharma, Advocate
                                 Mrs. Surinder Kour, Sr. Advocate with
                                 Mr. Sunil Kumar, Advocate

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                        ORDER

Heard.

Reserved for judgment.

(Sanjay Dhar) Judge Jammu 27.02.2023 Neha