Manmohan Singh And Ors vs Atal Dulloo
2023 Latest Caselaw 387 j&K

                                            Sr. No. 68
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                               CPSW 63/2019


Manmohan Singh and ors.                             .... Petitioner/Appellant(s)

                         Through:-    Mr. Liaqat Ali, Advocate

                   V/s

Atal Dulloo, IAS                                             .....Respondent(s)

                         Through:-    Ms. Chetna Manhas, Adv. vice
                                      Mr. Amit Gupta,AAG.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                  ORDER

Learned counsel for the petitioners submits that though some of

the candidates have been appointed but the case of the petitioners has

not yet been considered in terms of judgment dated 31.08.2017.

The respondent in his statement of facts filed on 12.10.2022 has

submitted that case of the petitioners is still under consideration.

The respondent-contemnor is granted last and final opportunity of

four weeks for filing the compliance report.

List on 17th April, 2023.

(Sindhu Sharma) Judge

Jammu:

27.02.2023 Ved -Secy.