Yog Raj Sudan vs Bvr Subramanyam And Ors
2023 Latest Caselaw 321 j&K

                                                                     Sr. No.44


        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU
                                               CCP(S) No.614/2019
                                               CM Nos.6945/2021 & 4435/2022


Yog Raj Sudan                                                     .....Petitioner(s)


                        Through: Ms Diksha Handoo, Advocate.

                   Vs


BVR Subramanyam and ors.                                       ..... Respondent(s)

                        Through: Mr. Deewakar Sharma, Dy. AG.


Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                     ORDER

Statement of facts stands filed. As per the same, Review Petition

bearing No.02/2020 titled 'State of J&K through Chief Secretary & others Vs.

Yog Raj Sudan' has also been filed against the judgment dated 06.05.2019.

Copy of the statement of facts be provided to learned counsel for the petitioner.

List along with Review Petition No.02/2020 on 08.03.2023.

( Puneet Gupta ) Judge

Jammu 21.02.2023 Narinder