Dr. Anubhav Goel & Anr vs J.M.C & Ors
2023 Latest Caselaw 319 j&K

                                                               Sr. No. 14

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                                  OWP No. 897/2015


Dr. ANubhav Goel & Anr.                               ....Petitioner(s)/Appellant(s)


                    Through :- Mr. Vastav Sharma, Advocate.

          V/s

J.M.C & Ors.                                                    ....Respondent(s)


                   Through :-   Mr. Harshwardhan Gupta, Advocate.

Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
             HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

21.02.2023

Mr. Harshwardhan Gupta, learned counsel for the respondents submits that

there are two more petitions pending on the subject challenging the common

judgment passed by the writ court.

In view of above, list this matter along with OWP No. 889/2015, OWP No.

891/2015 and OWP No. 490/2015 on 09.05.2023.

                           (Moksha Khajuria Kazmi)
                                                )             (Tashi Rabstan)
                                    Judge                         Judge
Jammu:
21.02.2023
Abinash