Anita Kumari vs Ravi Shanker Sharma
2023 Latest Caselaw 260 j&K

                                                                                      Sr. No. 25



                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU


                                                                       CPSW No. 241/2017


            Anita Kumari                                             .....Appellant/Petitioner(s)

                                                Through :- Mr. Karman Singh Johal, Advocate.
                                          v/s

            Ravi Shanker Sharma, Dir. School Edu and                          .....Respondent(s)
            another

                                                Through :- Mr. Raman Sharma, AAG.

               CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE


                                                    ORDER

Mr. Raman Sharma, learned AAG, appearing for the respondents seeks

and is granted three weeks' time for filing fresh compliance report strictly in

conformity with judgment dated 09.12.2016 with an advance copy to the

counsel for the petitioner.

List on 17.03.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE

JAMMU 10.02.2023 Renu

RENU BALA 2023.02.14 10:35 I attest to the accuracy and integrity of this document