Cm (855 / 2023) vs Abdul Salaam Dar & Ors
2023 Latest Caselaw 140 j&K/2

                                                               Serial No. 87
                                                         Supplementary Cause List 1

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                RFA 3/2023
                               CM (855 / 2023)
Ghulam Hassan Mir.
                                                                ..... Petitioner(s)
Through:     Mr. Imtiyaz Ahmad Sofi, Advocate.

                                      V/s
Abdul Salaam Dar & Ors.
                                                               .....Respondent(s)
Through:

CORAM:
             Hon'ble Mr. Justice Javed Iqbal Wani, Judge.
                                   ORDER

28.02.2023

Notice in the main appeal as well as in connected CM, returnable within three weeks, upon steps within one week.

List on 07.04.2023.

Registry to send for the record of the Trial Court. In the meantime, subject to objections and till next date of hearing, operation of impugned judgment and decree dated 23.02.2023 passed in File No. 28/2023 titled as Ghulam Hassan Mir vs Abdul Salam Mir & Ors, shall stay. Further, the parties shall maintain status quo with respect to the subject matter of dispute.

(Javed Iqbal Wani) Judge SRINAGAR:

28.02.2023 "Hamid"