Kashmir Phe Joint Employees ... vs Ut Of J&K And Ors
2023 Latest Caselaw 106 j&K/2

                                                        S. No. 3
                                                        Regular Cause List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                          WP(C) No. 906/2021
                        C/w CCP(S) No. 424/2021

Kashmir PHE Joint Employees Association ...Appellant/Petitioner(s)
Exchange Road Srinagar through its Secretary
and Ors.

Through: Mr. M. A. Qayoom, Advocate
                                    Vs.

UT of J&K and Ors.                                       ...Respondent(s)

Through: Mr. Mohsin Qadiri, Sr. AAG
         Mr. Rayees-ud-Din Ganie, Dy. AG
         Mr. Moomin Khan, Advocate
         Chief Engineer, Jalshakti (PHE) is present in person.
CORAM:
   HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                ORDER

21.02.2023 Mr. Mohsin Qadiri, learned Sr. AAG, has assured this Court that the judgment/order passed by this Court would be complied with in its letter and spirit by or before the next date of hearing.

Chief Engineer, Jalshaki (PHE) Department, present in person shall also remain present before this Court on the next date of hearing.

List on 28.02.2023.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 21.02.2023 Manzoor