Vinay Manjeet Kumar vs State Of J&K
2023 Latest Caselaw 2849 j&K

Citation : 2023 Latest Caselaw 2849 j&K
Judgement Date : 29 December, 2023

Jammu & Kashmir High Court

Vinay Manjeet Kumar vs State Of J&K on 29 December, 2023

Author: Rahul Bharti

Bench: Rahul Bharti

                                                   Serial No. 193


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

Case:-   CRA No. 9900011/2003

Vinay Manjeet Kumar                    .....Appellant(s)/Petitioner(s)

                  Through: Mr. Mr. P. N. Raina, Sr. Advocate with
                           Mr. Ankit Dogra, Advocate.
                           Ms. Deeksha Handoo, Advocate.

             Vs

State of J&K
                                                 ..... Respondent(s)

                  Through: Mr. Pawan Dev Singh, Dy. AG.

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                               ORDER

(29.12.2023)

Heard.

Reserved for judgment.

(RAHUL BHARTI) JUDGE JAMMU 29.12.2023 Bunty

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