National Insurance Co. Ltd vs Shyama Gupta & Ors
2023 Latest Caselaw 2824 j&K

Jammu & Kashmir High Court

National Insurance Co. Ltd vs Shyama Gupta & Ors on 28 December, 2023

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                 Sr.No. 31

               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                       MA No. 150/2014

National Insurance Co. Ltd.                          ....Appellant(s)/Petitoner(s)

                         Through :- Mr. Baldev Singh, Advocate
                                    Ms. Damini Singh Chouhan, Advocate vice
                                    Mr. D. S. Chouhan, Advocate

V/s



Shyama Gupta & Ors.                                             ....Respondent(s)



                         Through :- Mr. C. S. Gupta, Advocate


 CORAM: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                 ORDER

28.12.2023

Heard.

Reserved for judgment.

(Puneet Gupta) Jammu: Judge 28.12.2023 Meenakshi