Radhey Bachan vs Respondent(S)
2023 Latest Caselaw 2637 j&K

Citation : 2023 Latest Caselaw 2637 j&K
Judgement Date : 1 December, 2023

Jammu & Kashmir High Court

Radhey Bachan vs Respondent(S) on 1 December, 2023

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                            Sr. No. 51
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

CRM(M) No. 731/2021

Radhey Bachan                                .....Appellant(s)/Petitioner(s)
                     Through: Mr. Navneet Dubey, Advocate
                Vs

                                                       ..... Respondent(s)
UT of J&K and ors.
                     Through: Mr. Dewakar Sharma, Dy. AG

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                ORDER

01.12.2023

1. Heard.

2. Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 01.12.2023 Neha-II

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