State Of J&K vs Showkat Ahmad Teeli And Others
2023 Latest Caselaw 959 j&K/2

                                                           Serial No. 05
                                                         Regular Cause list

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                           CRAA No. 2/2012

State of J&K
                                               ..... Petitioner/Appellant(s)
Through:     Mr. Mohsin Qadri, Sr. AAG with,
             Ms. Maha Majeed, Advocate

                                     V/s
Showkat Ahmad Teeli and Others
                                                        .....Respondent(s)
Through:     Mr. Wajid Mohammad Haseeb, Advocate

CORAM:
             HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE.
             HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE.

                                  ORDER

17.08.2023

Heard.

Reserved for judgment.

                        (Rajesh Sekhri)          (Sanjeev Kumar)
                             Judge                     Judge
SRINAGAR:
17.08.2023
"Mir Arif"