Auqib Qadir And Anr vs Abdul Aziz Sofi
2023 Latest Caselaw 958 j&K/2

                                                     S. No. 01
                                                     Final hearing matter
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                              CR No. 46/2005

Auqib Qadir and anr.
                                                           .....Petitioner(s)

                          Through:       Mr. G A Lone, Adv.
                                         with Mr. Mujeeb Andrabi, Adv.
         V/s
Abdul Aziz Sofi                                            ..... Respondent(s)

                          Through:       Mr. Mian Tufail, Adv.
                                         vice Mr. Mian Qayoom, Adv.
CORAM:
               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                     ORDER

17.08.2023 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 17.08.2023 "Aasif