Brij Bhushan Sharma vs State Of J&K And Others
2023 Latest Caselaw 948 j&K/2

                                                             Serial No. 04
                                                           Regular Cause list

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                               561 17/2010
                         IA No. (1/2010[49/2010])
                           CrlM No. 801/2023

Brij Bhushan Sharma
                                                 ..... Petitioner/Appellant(s)
Through:     Mr. A.H. Naik, Sr. Advocate with,
             Mr. Zia Ahmad, Advocate

                                     V/s
State of J&K and Others
                                                          .....Respondent(s)
Through:     Mr. Mohsin Qadri, Sr. AAG. With
             Ms. Maha Majeed, Advocate

CORAM:
             HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE.
             HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE.

                                  ORDER

14.08.2023

Heard.

Reserved for judgment.

                         (Rajesh Sekhri)           (Sanjeev Kumar)
                              Judge                      Judge
SRINAGAR:
14.08.2023
"Mir Arif"