Mansoor Ahmad Sheikh And Ors vs State Of J&K & Ors
2023 Latest Caselaw 939 j&K/2

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
           (Through Virtual Mode from Jammu)

                                            Pronounced on : 11.08.2023

                                            SWP no.2882/2018
                                            c/w
                                            WP(C) no. 1987/2021

Mansoor Ahmad Sheikh and ors.                     .....Appellant(s)/Petitioner(s)


                      Through: Mr. Altaf Haqani, Sr. Advocate with
                               Ms. Malika Rashid Wani, Advocate.

                 Vs


State of J&K & ors.                                         ..... Respondent(s)

                      Through: Mr. Asif Maqbool, Dy AG

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                 ORDER

This case though reserved for final judgment but requires written

submissions to be submitted by the petitioners' side as such, list this case on

20.09.2023 for filing of the written submissions by the learned counsel for the

petitioners.

(Rahul Bharti) Judge Jammu 11.08.2023 Bunty