Irfan Hassan Rather vs Unknown
2023 Latest Caselaw 917 j&K/2

                                                                       S. No. 93
                                                                       Suppl. List
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                                        WP (Cr) No. 262/2022

      Irfan Hassan Rather.
                                                          ...Petitioner(s)/Appellant(s)

     Through: MR. Musavir Mir, Advocate.

                                               Vs
   xx Union Territory of J&K AND ORS.                                  ...Respondent(s)

     Through:     Mr. Rais-ud-din Ganai, Dy. AG.
     CORAM:
     HON'BLE MR JUSTICE PUNEET GUPTA, JUDGE
                           ORDER

09.08.2023

Heard.

Judgment is reserved.

(PUNEET GUPTA) JUDGE

SRINAGAR 09.08.2023 Ab Rashid, PS