Anchal Singh And Others vs R. K. Goel
2023 Latest Caselaw 1780 j&K

                                                                 Sr. No. 11
 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
                                             CPSW No. 152/2015

Anchal Singh and others                            .....Appellant(s)/Petitioner(s)

                      Through: Mr. Inderjeet Gupta, Advocate.
                 Vs

R. K. Goel, Principal Secy. To Govt. and                     ..... Respondent(s)
others
                      Through: Ms. Monika Kohli, Sr. AAG.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                   ORDER

1. Ms. Monika Kohli, learned senior AAG appearing on behalf of the

respondents submits that the respondents are actively pursuing the matter

for compliance of the judgment passed by this Court and within a period

of two weeks, the order will be complied with by the respondents.

2. Respondents shall comply with the order passed by this Court and file

compliance report by or before the next date of hearing.

3. List on 02.10.2023.

(RAJNESH OSWAL) JUDGE

Jammu 25.08.2023 Sahil Padha