Shiv Anand vs Financial Commissioner Home ...
2023 Latest Caselaw 1772 j&K

Citation : 2023 Latest Caselaw 1772 j&K
Judgement Date : 25 August, 2023

Jammu & Kashmir High Court

Shiv Anand vs Financial Commissioner Home ... on 25 August, 2023

                                                           Sr. No. 109
 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
                                          WP(Crl) No. 3/2023

Shiv Anand                                    .....Appellant(s)/Petitioner(s)

                    Through: Mr. Rajnesh Singh Parihar, Advocate.
               Vs

Financial Commissioner Home Dept. Civil                 ..... Respondent(s)
Secretariat Jammu and others
                    Through: Mr. Dewakar Sharma, Dy. AG.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                ORDER

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 25.08.2023 Sahil Padha

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