Rakesh Khajuria And Ors vs Sachin Kumar Vaishya
2023 Latest Caselaw 1739 j&K

                                                                      Sr.No. 37


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                      CCP (D) No. 16/2022 c/w
                                                      CCP (D) No. 3/2022 along with
                                                      connected matters.

Rakesh Khajuria and Ors.                                              .... Petitioner(s)

                   Through :- Mr. Sanjay Kakkar, Advocate.
         V/s

Sachin Kumar Vaishya, Deputy                                         ....Respondent(s)
Commissioner and Anr.

                   Through :- Mr. Vishal Sharma, DSGI.
                              Mr. Virender Dev Singh, Advocate vice
                              Ms. Monika Kohli, Sr. AAG.

Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                    ORDER

23.08.2023.

1. The judgments passed by this Court in these matters way back in the

years 2020-21 are yet to be complied with.

2. On the last date of hearing i.e. 26.07.2023, Mr. Vishal Sharma, learned

DSGI appearing for the respondents informed the Court that the decision in the

matter has been taken by the board of officers and the matter is now placed

before the competent authority. He had been seeking adjournments to convey the

decision of the competent authority to this Court.

3. Today also, the matter was kept for informing the Court as to the

decision, if any, taken by the competent authority.

4. Mr. Vishal Sharma, learned DSGI appearing for the respondents

submits that he has conveyed the orders of this Court to the authorities but there

is no response to the same from them.

CCP (D) No. 16/2022 c/w

along with connected matters.

5. In view of the aforesaid, let the Commander 71- sub area to appear in

person along with the requisite record on the next date of hearing.

6. List on 06.09.2023.

                                    (Rahul Bharti)       (Sanjeev Kumar)
                                       Judge                  Judge

Jammu:
23.08.2023.
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