Rohit Kumar @ Makhan vs Ut Of J & K & Ors
2023 Latest Caselaw 1702 j&K

Citation : 2023 Latest Caselaw 1702 j&K
Judgement Date : 21 August, 2023

Jammu & Kashmir High Court

Rohit Kumar @ Makhan vs Ut Of J & K & Ors on 21 August, 2023

                                                                     Sr. No. 60

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

                                               WP (Crl) No. 6/2023

Rohit Kumar @ Makhan                                           .....Petitioner(s)

                       Through: Mr. Jagpaul Singh, Advocate


                  Vs

UT of J & K & Ors.                                          ..... Respondent(s)

                       Through: Mr. Vishal Bharti, Dy. AG

Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                   ORDER

21.08.2023

Record has been produced and retained.

Heard.

Reserved for order/judgment.

( Vinod Chatterji Koul ) Judge Jammu 21.08.2023 Manan

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