Sanjeev Gupta & Anr vs U O I & Ors
2023 Latest Caselaw 1700 j&K

                                                                    Sr. No. 56

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

                                               WP (Crl) No. 44/2023

Sanjeev Gupta & Anr.                                            .....Petitioner(s)

                       Through: None


                  Vs

U O I & Ors.                                                  ..... Respondent(s)

                       Through: Mrs. Monika Kohli, Sr. AAG

Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                   ORDER

21.08.2023

Since the impugned judgment has been passed by the under signed,

this matter cannot be heard by this Bench. Therefore, Registry to list this matter

before some other Bench on 25.09.2023 after taking appropriate instructions

from Hon'ble The Chief Justice.

( Vinod Chatterji Koul ) Judge Jammu 21.08.2023 Manan