Bhusare Raju Maghukar vs Ut Of J & K & Anr
2023 Latest Caselaw 1699 j&K

Citation : 2023 Latest Caselaw 1699 j&K
Judgement Date : 21 August, 2023

Jammu & Kashmir High Court

Bhusare Raju Maghukar vs Ut Of J & K & Anr on 21 August, 2023

                                                                   Sr. No. 54

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

                                               Crl R No. 27/2023

Bhusare Raju Maghukar                                          .....Petitioner(s)

                       Through: Mr. Monish Chopra, Advocate


                  Vs

UT of J & K & Anr.                                          ..... Respondent(s)

                       Through: Mr. P D Singh, Dy. AG

Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                   ORDER

21.08.2023

Heard.

Reserved for order/judgment.

( Vinod Chatterji Koul ) Judge Jammu 21.08.2023 Manan

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