Vijay Kumar And Others vs Niteshwar Kumar Principal ...
2023 Latest Caselaw 1645 j&K

                                                                 Sr. No. 70
 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU
                                              CCP(S) No. 261/2022

Vijay Kumar and others                             .....Appellant(s)/Petitioner(s)

                      Through: Mr. Ankesh Chandel, Advocate.
                 Vs

Niteshwar Kumar Principal Secretary                           ..... Respondent(s)
Power Development Department Civil
Secretariat Jammu.
                      Through: Ms. Pallavi Sharma, Advocate vice
                               Mr. Ravinder Gupta, AAG.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                   ORDER

1. Two weeks' time as last and final opportunity is granted to the respondent

to comply with the judgment passed by this Court and file compliance

report, failing which, this Court shall be restrained to resort to coercive

measures for seeking compliance of the order/judgment passed by this

Court.

2. List on 01.09.2023.

(RAJNESH OSWAL) JUDGE

Jammu 16.08.2023 Sahil Padha