Satish Kumar vs Des Raj & Ors
2023 Latest Caselaw 1632 j&K

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    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                       CFA 22/2017


Satish Kumar                                       .....Appellant(s)/Petitioner(s)
                      Through: Mr. M K Raina, Advocate.
q




                 vs
Des Raj & Ors.                                                      ..... Respondent(s)
                      Through: Ms. Mayuri Sumbria, Advocate.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                      ORDER

14.08.2023

Since the present appeal is filed against the judgment passed by the undersigned while presiding over the Court of Principal District Judge, Jammu, therefore, the same is required to be listed before some other bench on 03.11.2023, after obtaining appropriate directions from Hon'ble the Chief Justice.

.

(Vinod Chatterji Koul) Judge

Jammu 14.08.2023 Abinash