Mehfooza Malik And Ors vs State & Ors
2023 Latest Caselaw 1608 j&K

               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU


                                                  OWP No. 1002/2013


Mehfooza Malik and ors.                                      ....Petitioner(s)

                   Through :-


         V/s

State & ors.                                               ....Respondent(s)


                   Through :-
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                     ORDER

11.08.2023 The case was heard and reserved for judgment but while studying

the factual and legal aspects of the case for the purpose of making the

judgment, some factual aspects have cropped up which need clarification

from the concerned party, so it is deemed proper to list this case on

05.09.2023 for further consideration in the matter. Virtual mode hearing

option is available to both sides.

(RAHUL BHARTI) JUDGE

JAMMU 11.08.2023 NARESH/PS