Umesh Singh vs Aditya Puri
2023 Latest Caselaw 1606 j&K

                                                                             19
    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                      CPOWP No. 75/2019


Umesh Singh                                      .....Appellant(s)/Petitioner(s)
                     Through: Mr. Sandeep Singh, Advocate.
q




                vs
Aditya Puri                                                       ..... Respondent(s)
                     Through: Mr. Vishal Sharma, DSGI.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                    ORDER

11.08.2023

Mr. Vishal Sharma, learned DSGI seeks and is granted four weeks' time to file fresh compliance report regarding the judgment passed on 30.12.2021 in OWP No. 2215/2017.

List on 20.10.2023.

(Vinod Chatterji Koul) Judge

Jammu 11.08.2023 Abinash