Mohd. Ayoub Khan & Anr vs Lotika Khajuria Deputy ...
2023 Latest Caselaw 1532 j&K

                                                                Sr. No. 106

           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT JAMMU

                                              CCP(S) No.179/2021 in
                                              CFA No. 03/2017 c/w
                                              CFA No. 03/2017

Mohd. Ayoub Khan & Anr.                                      .....Petitioner(s)

                     Through: Mr. T R Wani, Advocate.


                Vs

Lotika Khajuria Deputy Controller Drug                     ..... Respondent(s)
Deptt. Jammu & Anr.

                     Through: Mr. A P Singh, Advocate.

Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                  ORDER

07.08.2023

Since the present petition is filed against the judgment passed by the undersigned while presiding over the Court of Principal District Judge Kathua, therefore, the same is required to be listed before some other bench on 06.09.2023, after obtaining appropriate directions from Hon'ble the Chief Justice.

( Vinod Chatterji Koul ) Judge Jammu 07.08.2023 Abinash