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State Of J & K vs Pannu Ram
2023 Latest Caselaw 1485 j&K

Citation : 2023 Latest Caselaw 1485 j&K
Judgement Date : 3 August, 2023

Jammu & Kashmir High Court
State Of J & K vs Pannu Ram on 3 August, 2023
                                                                Sr.No. 11

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                                   CRAA No. 10/2013

State of J & K                                            ....Appellant/Petitioner(s)
                       Through :- Mr. Dewakar Sharma, Dy. AG

V/s

Pannu Ram                                                         ....Respondent(s)

                       Through :- Mr. Asheesh Singh Kotwal, Advocate
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                       ORDER

Heard.

Reserved for judgment.

)(Vinod Chatterji Koul) Jammu: Judge 03.08.2023 Avish Kohli

 
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