J&K National Conference Th. Its ... vs Pawan Kotwal & Anr
2023 Latest Caselaw 1015 j&K/2

                                                                  Sr. No. 108
                                                                  Suppl. List. 2

 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                             CCP(S) No. 340/2023 in
                             WP (C) No. 1933/2023
                               CM No. 5164/2023
J&K National Conference Th. Its General                   ...Petitioner(s)/Appellant(s)
Secretary
Through:      Mr. Shariq J. Reyaz, Adv.

                                          Vs.
Pawan Kotwal & Anr.                                                 ...Respondent(s)

Through:      Mr Tahir Majid Shamsi, DSGI with Ms Yasmeen Jan, Adv.

CORAM:

            HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                          ORDER

23.08.2023

CM No. 5164/2023

1. This application has been filed by the applicants-respondent Nos. 1 and 2 seeking exemption from their personal appearance in terms of order dated 21st August 2023.

2. The applicants submits that the Union Territory of Ladakh has filed an SLP before the Supreme Court against the judgment and order dated 9th August 2023 and 14th August 2023 passed in WP (C) No. 1933/2023 and LPA No. 151/2023. This SLP was listed before the Supreme Court on 22.08.2023 and has now been listed for hearing on 25th August 2023. Therefore, till the matter is heard, the proceedings in this contempt petition be deferred and the applicants be exempted from personal appearance.

3. Since the Hon'ble Supreme Court is already seized of the matter, therefore, respondent Nos. 1 and 2 are exempted from personal appearance till further orders from this court. List on 4th September 2023.

(SINDHU SHARMA) JUDGE SRINAGAR:

23.08.2023 Altaf