Gurpal Singh & Anr vs Ut Of J & K & Anr
2023 Latest Caselaw 832 j&K

                                                                   Sr.No. 51


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                   CRM (M) No. 670/2022
                                                   CrlM No. 1401/2022

Gurpal Singh & Anr.                                       ....Petitioner/Appellant(s)

                   Through :- Mr. Vishal Goel, Advocate

         V/s

UT of J & K & Anr.                                                ....Respondent(s)


                   Through :- Mr. P D Singh, Dy. AG
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                    ORDER

28.04.2023

Statement of the parties has been recorded before the Registrar

Judicial and the same has been attached with the file.

Reserved for judgment.

(Mohan Lal) Judge

Jammu:

28.04.2023 Manan