Bishan Dass vs State Of J&K
2023 Latest Caselaw 822 j&K

                                                              Sr.No. 95


              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                               CRR No. 46/2008
                                               IA No. 36/2008
                                               c/w
                                               CRR No. 47/2008
                                               IA No. 37/2008

Bishan Dass                                                   ....Petitioner (s)

                  Through :- Ms. Zainab Shamas Watali, Advocate

        V/s

State of J&K.                                               ....Respondent (s)


                  Through :- Mr. Suraj Singh, GA
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                   ORDER

27.04.2023

Heard.

Reserved for judgment.

(MOHAN LAL) JUDGE

Jammu:

27.04.2023 Manan