Imtiyaz Hussain Malik vs Mohd. Afzal Bhat And Others
2023 Latest Caselaw 785 j&K

                                                                      Sr. No. 63

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                                      CPSW No.47/2017
                                                      CM Nos.351/2023 & 521/2023
                                                      IA No.1/2018


Imtiyaz Hussain Malik                                       ....Petitioner(s)/Appellant(s)
                    Through :- Mr. M.P. Sharma, Advocate

       V/s
Mohd. Afzal Bhat and others                                             ....Respondent(s)

                   Through :-     Mr. Dewakar Sharma, Dy. AG
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                      ORDER

24.04.2023

Perusal of the compliance report filed by the respondents would show

that the judgment of this Court has not been complied with in letter and spirit till

date

Mr. Dewakar Sharma, learned Dy. AG seeks and is granted six weeks'

time to file compliance report indicating compliance of the judgment passed of

this Court in letter and spirit, failing which appropriate orders shall follow.

List on 12.07.2023.

                                                     )    (Vinod Chatterji Koul)
Jammu:                                                           Judge
24.04.2023
Pawan Angotra