Rakesh Kumar vs Rakesh Kumar
2023 Latest Caselaw 754 j&K

Citation : 2023 Latest Caselaw 754 j&K
Judgement Date : 19 April, 2023

Jammu & Kashmir High Court

Rakesh Kumar vs Rakesh Kumar on 19 April, 2023

                                                            Sr. No. 122
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU
                                         CRM(M) No. 897/2022
                                         CrlM No. 1852/2022

Rakesh Kumar                                  .....Appellant(s)/Petitioner(s)
                    Through: Mr. R. K. S. Thakur, Advocate.
               Vs

Rakesh Kumar                                              ..... Respondent(s)
                    Through: Mr. Rohit Gupta, Advocate.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                ORDER

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 19.04.2023 Sahil Padha

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