Abdul Samad Malla vs Union Territory Of Jk & Ors
2023 Latest Caselaw 420 j&K/2

                                                             Serial No. 89
                                                           Regular Causelist

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                           WP(Crl) No. 360/2022

Abdul Samad Malla.
                                                           ..... Petitioner(s)
Through:     Mr. M.A. Qayoom, Advocate.

                                     V/s

Union Territory of JK & Ors.
                                                          .....Respondent(s)
Through:     Mr. Ilyas Nazir Laway, GA.

CORAM:
             HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                  ORDER

11.04.2023

Heard learned counsel for the parties. Judgment reserved. Mr. Ilyas Nazir Laway, learned GA shall make available the detention records during the course of the week.

(Sindhu Sharma) Judge SRINAGAR:

11.04.2023 "Hamid"