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Umair Musthaq Rather vs Union Territory Of J And K And Anr
2023 Latest Caselaw 376 j&K/2

Citation : 2023 Latest Caselaw 376 j&K/2
Judgement Date : 6 April, 2023

Jammu & Kashmir High Court - Srinagar Bench
Umair Musthaq Rather vs Union Territory Of J And K And Anr on 6 April, 2023
                                                            S. No. 50
                                                            Regular list


       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                                   WP (Crl) 461/2022

   UMAIR MUSTHAQ RATHER                                 ...Petitioner(s)

   Through: Mr. M. Ayoub Bhat, Advocate

                                         Vs
   UNION TERRITORY OF J AND K AND ANR.                  ...Respondent(s)

   Through: Mr. Mubashir Malik, Dy. AG

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

06.04.2023

Heard learned counsel for the parties.

Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 06.04.2023 ARIF

 
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