Sameer Ahmad Kundoo vs Ut Of J&K And Anr
2023 Latest Caselaw 328 j&K/2

Citation : 2023 Latest Caselaw 328 j&K/2
Judgement Date : 3 April, 2023

Jammu & Kashmir High Court - Srinagar Bench

Sameer Ahmad Kundoo vs Ut Of J&K And Anr on 3 April, 2023

                                                   S. No. 73
                                                   Regular Cause List
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                       WP(Crl) No. 117/2022

Sameer Ahmad Kundoo                         ...Appellant/Petitioner(s)

Through: Mr. Wajid Haseeb, Advocate
                                  Vs.

UT of J&K and Anr.                                  ...Respondent(s)

Through: Mr. Sajad Ashraf, GA
CORAM:
      HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                               ORDER

03.04.2023 Heard.

Reserved for judgment.

(SINDHU SHARMA) JUDGE SRINAGAR 03.04.2023 Manzoor

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